Section 165 in The Delhi School Education Rules, 1973
165. Last date for payment of fees and contributions.
- All fees and contributions payable to a school by a student shall be payable by the 10th day of the month in which they are due:Provided that where the school remains closed on the 10th day to the month, such fees of contributions shall be-payable on the date following the 10th day on which the school reopens:Provided further that where the school remains closed for the long vacation, fees and contributions shall be payable within ten days from the day on which the school re-opens after the long vacation.
