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State of Madhya Pradesh - Section

Section 16 in Madhya Pradesh Farmers' Organisation Election Rules, 1999

16. Publication of Nominations. - Immediately after expiration of the time specified for receipt of the nomination papers on the date fixed for that purpose, the Election Officer or such other authorised person shall publish at his office in Hindi language a list in Form 4 for Water Users' Association, in Form 21 for Distributory Committee and in Form 31 for Project Committee of all the nominations received, with a notice that the nomination papers will be taken up by the Election Officer for scrutiny at the specified place, the date and time.