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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(a) in Telangana (Regulation of Appointments To Public Services and Rationalisation of Staff Pattern And Pay Structure) Act, 1994

(a)a Gram Panchayat established under the 3Andhra Pradesh Gram Panchayats Act, 1964 (Act 2 of 1964).