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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(vii) in Punjab General Sales Tax (Deferment and Exemption) Rules, 1991

(vii)'diversification' means a minimum of twenty-five per cent additional fixed capital investment in respect of a unit over its existing fixed capital investment for starting the production of any additional item;