Section 14(1)(a) in The Rajasthan Lands and Buildings Tax Act, 1964

[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(1)(a) in The Rajasthan Lands and Buildings Tax Act, 1964

(a)for a period of [four years] [Substituted by Rajasthan Act No. 12 of 1977.] from the date of commencement of the Rajasthan Urban Land Tax (Amendment) Act, 1973, or

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State of Rajasthan - Subsection

Section 14(1)(a) in The Rajasthan Lands and Buildings Tax Act, 1964