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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Odisha - Subsection

Section 44(1) in The Orissa Homoeopathic Act, 1956

(1)No suit or other legal proceedings shall lie against the State Government in respect of an act done in the exercise of the powers conferred by this Act or under the Rules or Regulations made thereunder.