Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 151 in West Bengal Co-operative Societies Rules, 2011 151. Quarterly statement to be furnished. The statement to be furnished under sub-section (2) of section 91 shall be in Form XXIX.
