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[Cites 0, Cited by 0] [Section 81] [Entire Act]

State of Goa - Subsection

Section 81(2) in The Goa Panchayat Raj Act, 1994

(2)The joint committee, may include persons who are not members of the local authorities or statutory bodies concerned but who may in their opinion possess special qualifications or special interest for serving on such Committee:Provided that the number of such persons on the Committee shall not exceed one third of the total number of members of the joint committee;