Section 54 in University of Udaipur Officers (Conditions of Service) Rules, 1976
54. Leave on full pay.
-(i) An officer shall earn leave on full pay to the extent of 1/11th of the period spent on duty, provided that an officer shall cease to earn leave when the leave earned on full pay exceed 180 days.(ii)The maximum amount of leave on full pay that can be granted to an officer at a time subject to title, shall be 120 days. Leave on full pay may be granted for a period of 150 days, if any portion thereof is spent outside India, provided that when leave on full pay exceeding 120 days is so granted, the period of such leave spent within India shall not, in aggregate, exceed 20 days.-
