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[Cites 0, Cited by 0] [Section 46(4)] [Section 46] [Entire Act]

State of Himachal Pradesh - Subsection

Section 46(4)(iii) in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005

(iii)payment of salary, leave allowance, gratuity, compassionate allowance, compensation for injuries or death resulting from accident while on duty, medical aid, pension or provident fund to the persons employed by the Board and leave and pension contribution to the Government servants on secondment;