Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Bihar - Subsection Section 8(5) in Bihar Land Mutation Act, 2011 (5)The time limit for the disposal of a mutation revision application shall be thirty (30) working days from the date of receipt of the application for revision.Chapter - VII Cancellation of Jamabandi
