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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Haryana - Subsection

Section 5(c) in The Punjab Land Preservation Act, 1900

(c)the cutting of trees or timber or the collection or removal or subjection to any manufacturing process, otherwise than as described in clause (b) of this sub-section, of any forest-produce [for any purposes] [Substituted for the words 'and goats' by Punjab Act 4 of 1944, section 4(c).]; and