Madras High Court
K.Saveetha vs The Superintendent Of Police on 25 September, 2025
Author: N.Sathish Kumar
Bench: N. Sathish Kumar
CRL OP No. 26420 of 2025
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 25-09-2025
CORAM
THE HONOURABLE MR JUSTICE N. SATHISH KUMAR
CRL OP No. 26420 of 2025
K.Saveetha
Petitioner(s)
Vs
1. The Superintendent of Police,
Office of the Superintendent of police,
Villupuram.
2.The Deputy Superintendent of police
Office of the Deputy Superintendent of
Police, Gingee.
3.The Inspector of Police,
Ananthapuram Police Station,
Ananthapuram.
4.Bhuvaneswari
Respondent(s)
PRAYER
Criminal Original Petition filed under Section 528 of BNSS to direct the
respondents not to harass the petitioner.
For Petitioner(s): Mr.M.Ganesh
For Respondent(s): Mr.R.Vinothraja
Government Advocate (Crl.Side)
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CRL OP No. 26420 of 2025
ORDER
This Criminal Original Petition has been filed to direct the respondents police not to harass the petitioner in any manner.
2. It is the contention of the petitioner that under the pretext of enquiry, the police is unnecessarily harassing the petitioner.
3. The learned Government Advocate [Criminal Side] appearing for the respondents, on instructions, submitted that on the complaint given by the defacto complaint, though two CSRs have been registered, the same will be closed, if the petitioner appears for enquiry.
4. Such being the position, it is for the investigating agency to issue appropriate notice to the petitioner for enquiry and on such notice, the petitioner shall appear for enquiry, co-operate with the investigation and give appropriate explanation.
5. With the above direction, this Criminal Original Petition is disposed of.
25-09-2025 Index:Yes/No; Speaking/Non-speaking order Internet:Yes; Neutral Citation:Yes/No ssd 2/4 https://www.mhc.tn.gov.in/judis ( Uploaded on: 09/10/2025 12:35:20 pm ) CRL OP No. 26420 of 2025 To
1.The Superintendent of Police, Office of the Superintendent of police, Villupuram.
2.The Deputy Superintendent of police Office of the Deputy Superintendent of Police, Gingee.
3.The Inspector of Police, Ananthapuram Police Station, Ananthapuram.
4. The Public Prosecutor, High Court, Madras 3/4 https://www.mhc.tn.gov.in/judis ( Uploaded on: 09/10/2025 12:35:20 pm ) CRL OP No. 26420 of 2025 N.SATHISH KUMAR J.
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