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Gauhati High Court

Suditya Dash vs Tata Institute Of Social Science (Tiss) ... on 15 September, 2025

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GAHC010184822025




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                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : WP(C)/4737/2025

            SUDITYA DASH
            S/O DR. SATYA PRAKASH DASH, 54 YEARS,S/O LATE DR. SHREERAM
            CHANDRA DASH, SENIOR ADVOCATE, ORISSA HIGH COURT, 52 SATYA
            NAGAR, BHUBANESWAR-751007



            VERSUS

            TATA INSTITUTE OF SOCIAL SCIENCE (TISS) AND 2 ORS
            V N PURAV MARG, DEONAR, MUMBAI-400088, REPRESENTED BY ITS
            REGISTRAR

            2:REGISTRAR
            TATA INSTITUTE OF SOCIAL SCIENCE
            V N PURAV MARG
             DEONAR
             MUMBAI-400088

            3:THE CAMPUS DIRECTOR
            TATA INSTITUTE OF SOCIAL SCIENCE
             GUWAHATI
             BEHIND ASSAM SCIENCE AND TECHNOLOGY UNIVERSITY
             GUWAHATI-78101

Advocate for the Petitioner   : MR. M DUTTA, L DEKA,POOJA ROY

Advocate for the Respondent : R SARMAH(R-1,2,3), MR. D DAS SR. ADV (R-1,2,3),MR. K
MOHAMMED(R-1,2,3),MS S SHARMA(R-1,2,3)
                                                                         Page No.# 2/2



                                   BEFORE
                      HONOURABLE MR. JUSTICE ROBIN PHUKAN

                                       ORDER

15.09.2025 Heard Mr. M. Dutta, learned counsel for the petitioner and Mr. R. Sarma, learned counsel appearing on behalf of Mr. D. Das, learned Standing Counsel for the respondents.

Mr. Sarma submits that Mr. D. Das has some personal difficulty today and hence, he could not remain present in the Court today, and the affidavit is also being prepared; and he prays for listing the matter on the next Monday.

Prayer is allowed.

Registry shall list the matter on 22.09.2025.

JUDGE Comparing Assistant