Gauhati High Court
Suditya Dash vs Tata Institute Of Social Science (Tiss) ... on 15 September, 2025
Page No.# 1/2
GAHC010184822025
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/4737/2025
SUDITYA DASH
S/O DR. SATYA PRAKASH DASH, 54 YEARS,S/O LATE DR. SHREERAM
CHANDRA DASH, SENIOR ADVOCATE, ORISSA HIGH COURT, 52 SATYA
NAGAR, BHUBANESWAR-751007
VERSUS
TATA INSTITUTE OF SOCIAL SCIENCE (TISS) AND 2 ORS
V N PURAV MARG, DEONAR, MUMBAI-400088, REPRESENTED BY ITS
REGISTRAR
2:REGISTRAR
TATA INSTITUTE OF SOCIAL SCIENCE
V N PURAV MARG
DEONAR
MUMBAI-400088
3:THE CAMPUS DIRECTOR
TATA INSTITUTE OF SOCIAL SCIENCE
GUWAHATI
BEHIND ASSAM SCIENCE AND TECHNOLOGY UNIVERSITY
GUWAHATI-78101
Advocate for the Petitioner : MR. M DUTTA, L DEKA,POOJA ROY
Advocate for the Respondent : R SARMAH(R-1,2,3), MR. D DAS SR. ADV (R-1,2,3),MR. K
MOHAMMED(R-1,2,3),MS S SHARMA(R-1,2,3)
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BEFORE
HONOURABLE MR. JUSTICE ROBIN PHUKAN
ORDER
15.09.2025 Heard Mr. M. Dutta, learned counsel for the petitioner and Mr. R. Sarma, learned counsel appearing on behalf of Mr. D. Das, learned Standing Counsel for the respondents.
Mr. Sarma submits that Mr. D. Das has some personal difficulty today and hence, he could not remain present in the Court today, and the affidavit is also being prepared; and he prays for listing the matter on the next Monday.
Prayer is allowed.
Registry shall list the matter on 22.09.2025.
JUDGE Comparing Assistant