Punjab-Haryana High Court
Tarlochan Singh vs Sgpc & Anr on 19 December, 2014
Author: Augustine George Masih
Bench: Augustine George Masih
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
LPA-1190-2014 (O&M)
Date of decision:- 19.12.2014
Tarlochan Singh
...Appellant
Versus
Shiromani Gurdwara Parbandhak Committee and others
...Respondents
CORAM: HON'BLE MR. JUSTICE S.J. VAZIFDAR, ACTING CHIEF JUSTICE
HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH
Present: Ms. Vanita Sapra Kataria, Advocate,
for the appellant.
****
S.J. VAZIFDAR, A.C.J. (ORAL)
For orders see LPA-1029-2014 titled as Shiromani Gurudwara Parbandhak Committee Vs Gulzar Singh and others.
(S.J. VAZIFDAR) ACTING CHIEF JUSTICE (AUGUSTINE GEORGE MASIH) JUDGE 19.12.2014 Amodh AMODH SHARMA 2014.12.22 10:52 I attest to the accuracy and authenticity of this document chandigarh