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Punjab-Haryana High Court

Tarlochan Singh vs Sgpc & Anr on 19 December, 2014

Author: Augustine George Masih

Bench: Augustine George Masih

                       IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                      CHANDIGARH


                                                                       LPA-1190-2014 (O&M)
                                                                  Date of decision:- 19.12.2014

                                Tarlochan Singh
                                                                                   ...Appellant
                                                    Versus

                                Shiromani Gurdwara Parbandhak Committee and others
                                                                               ...Respondents

            CORAM: HON'BLE MR. JUSTICE S.J. VAZIFDAR, ACTING CHIEF JUSTICE
                   HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH

            Present: Ms. Vanita Sapra Kataria, Advocate,
                     for the appellant.
                                      ****
            S.J. VAZIFDAR, A.C.J. (ORAL)

For orders see LPA-1029-2014 titled as Shiromani Gurudwara Parbandhak Committee Vs Gulzar Singh and others.

(S.J. VAZIFDAR) ACTING CHIEF JUSTICE (AUGUSTINE GEORGE MASIH) JUDGE 19.12.2014 Amodh AMODH SHARMA 2014.12.22 10:52 I attest to the accuracy and authenticity of this document chandigarh