Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 259] [Entire Act] State of Haryana - Subsection Section 259(1) in Punjab Jail Manual (1)Assistant Superintendent shall be subordinate to the Deputy Superintendent and Senior Assistant Superintendent, if any, and shall obey the orders of those officers, respectively.