Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act] State of Uttar Pradesh - Subsection Section 15(1)(c) in U.P. Minor Irrigation Department Survey Service Rules, 1993 (c)Two officers nominated by the Appointing Authority, one of whom shall be an officer belonging to minority community and other to backward class.