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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Punjab - Subsection

Section 11(1)(b) in The Punjab State Warehousing Corporation Staff (Conditions of Service) Group A and Group B Service Regulations, 2002

(b)In any case of appointment by transfer, any period of work on an equivalent or higher rank prior to the appointment to the Service, may in the discretion of the appointing authority, be allowed to count towards the period of probation;