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[Cites 0, Cited by 0] [Section 36(3)] [Section 36] [Entire Act]

State of Maharashtra - Subsection

Section 36(3)(c) in The Maharashtra Animal and Fishery Sciences University Act, 1998

(c)record its opinion, after consulting the Academic Council, on the question whether the application should be granted or refused either in whole or in part, stating the results of any inquiry under clauses (a) and (b).