Delhi High Court - Orders
Parle Products Pvt Ltd vs Xerox Corporation & Anr on 15 January, 2019
Author: G.S.Sistani
Bench: G.S.Sistani, Jyoti Singh
$~14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 7/2019
PARLE PRODUCTS PVT LTD ..... Appellant
Through: Mr.Ravi Gupta, Sr.Adv. with
Mr.M.K.Bhardwaj, Mr.Sachin Jain and
Ms.Diya Kapoor, Advocates
versus
XEROX CORPORATION & ANR. ..... Respondents
Through:
CORAM:
HON'BLE MR. JUSTICE G.S.SISTANI
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 15.01.2019 C.M.Nos.1613-1614/2019 (exemption) Exemptions, allowed subject to all just exceptions. Applications stand disposed of. FAO(OS) (COMM) 7/2019 & C.M.1612/2019 (stay) Re-list on 23.01.2019.
G.S.SISTANI, J JYOTI SINGH, J JANUARY 15, 2019 rb /