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Delhi High Court - Orders

Parle Products Pvt Ltd vs Xerox Corporation & Anr on 15 January, 2019

Author: G.S.Sistani

Bench: G.S.Sistani, Jyoti Singh

$~14
*      IN THE HIGH COURT OF DELHI AT NEW DELHI

+      FAO(OS) (COMM) 7/2019
       PARLE PRODUCTS PVT LTD                       ..... Appellant
                   Through: Mr.Ravi Gupta, Sr.Adv. with
                             Mr.M.K.Bhardwaj, Mr.Sachin Jain and
                             Ms.Diya Kapoor, Advocates
                   versus

   XEROX CORPORATION & ANR.                                  ..... Respondents
                 Through:
CORAM:
    HON'BLE MR. JUSTICE G.S.SISTANI
    HON'BLE MS. JUSTICE JYOTI SINGH

                   ORDER

% 15.01.2019 C.M.Nos.1613-1614/2019 (exemption) Exemptions, allowed subject to all just exceptions. Applications stand disposed of. FAO(OS) (COMM) 7/2019 & C.M.1612/2019 (stay) Re-list on 23.01.2019.

G.S.SISTANI, J JYOTI SINGH, J JANUARY 15, 2019 rb /