Section 14A(9) in Jharkhand Co-operative Societies Act, 2008
(9)Every registered society shall keep open to inspection free of charge at all reasonable times at its registered address -(a)a copy of this Act(b)a copy of the Rules(c)a copy of the bye-laws of such society, and(d)a register of its members;B. Elections to the managing committee of registered societies. - (1) The Election to the managing committee of a class or classes of registered societies shall be conducted by an authority known as "State Co-operative Election Authority", to be constituted in accordnace with the rules and notified by the State Government in the official gazette.