Section 109(1)(iii) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

[Cites 0, Cited by 0] [Section 109(1)] [Section 109] [Entire Act]

(iii)[* * * * *] [Sub-clause (iii) was deleted by Maharashtra 6 of 1975, Section 33(2).]

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