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[Cites 0, Cited by 0] [Section 32B] [Entire Act]

State of Tamilnadu - Subsection

Section 32B(10) in Tamil Nadu Hindu Religious Institutions (Officers and Servants) Service Rules, 1964

(10)The rules relating to nominations and conditions for sanction of Family Benefit Fund in the Tamil Nadu Government Servants Family Benefit Fund Scheme shall apply mutadis mutandis to temple servants also.]