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[Cites 0, Cited by 0] [Section 44(3)] [Section 44] [Entire Act]

State of Bihar - Subsection

Section 44(3)(ii) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960

(ii)The said Committee shall be known as the University Audit Committee and shall have power, for the purpose of examining the auditors' report;s to call for explanations from the controlling and disbursing officers and it may-