Supreme Court - Daily Orders
The Principal Commissioner Of Service ... vs M/S Wartsila India Ltd. on 12 April, 2019
Bench: S.A. Bobde, S. Abdul Nazeer
ITEM NO.22 COURT NO.2 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 9982/2019
(Arising out of impugned final judgment and order dated 18-09-2018
in CEA No. 141/2017 passed by the High Court Of Judicature At
Bombay)
THE PRINCIPAL COMMISSIONER OF SERVICE TAX VII Petitioner(s)
VERSUS
M/S WARTSILA INDIA LTD. Respondent(s)
(FOR ADMISSION and I.R. and IA No.56467/2019-CONDONATION OF DELAY
IN FILING and IA No.56468/2019-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Date : 12-04-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE S. ABDUL NAZEER
For Petitioner(s) Mr. Abhay Kumar, Adv.
Mr. Manish, Adv.
Mr. Rajat Nain, Adv.
Mr. B. Krishna Prasad, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with SLP(C) No. 29712/2014. s [ Charanjeet Kaur ] [ Indu Kumari Pokhriyal ] Signature Not Verified A.R.-cum-P.S. Asstt. Registrar Digitally signed by CHARANJEET KAUR Date: 2019.04.12 18:06:48 IST Reason: