Patna High Court - Orders
M/S Alkem Laboratories Ltd. vs The Union Of India on 3 September, 2024
Bench: Chief Justice, Partha Sarthy
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.4180 of 2024
======================================================
M/s Barhonia Engicon Private Limited
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4505 of 2024
======================================================
Vinod Singh
... ... Petitioner/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4533 of 2024
======================================================
M/s Anand Consulatant
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5233 of 2024
======================================================
Technoculture Building Centre Pvt Ltd
... ... Petitioner/s
Versus
Union of India,
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5647 of 2024
======================================================
M/s Devendra Prasad
... ... Petitioner/s
Versus
The State of Bihar
Patna High Court CWJC No.4180 of 2024(8) dt.03-09-2024
2/15
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5805 of 2024
======================================================
M/S Shankar Traders
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5891 of 2024
======================================================
M/s Nirav Enterprises
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6029 of 2024
======================================================
Bihar State Road Devleopment Corporation Limited,
... ... Petitioner/s
Versus
Union of India
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6150 of 2024
======================================================
Bihar State Road Development Corporation Limited
... ... Petitioner/s
Versus
Union of India
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6190 of 2024
======================================================
M/s Anand Consulatant
... ... Petitioner/s
Patna High Court CWJC No.4180 of 2024(8) dt.03-09-2024
3/15
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6195 of 2024
======================================================
M/s Harilal Ventures Private Limited
... ... Petitioner/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6211 of 2024
======================================================
Technoculture Building Centre Pvt. Ltd.
... ... Petitioner/s
Versus
Union of India
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6376 of 2024
======================================================
Bihar Rajya Pul Nirman Nigam Limited
... ... Petitioner/s
Versus
Union of India
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6533 of 2024
======================================================
Sunil Trade Links
... ... Petitioner/s
Versus
Union of India
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6700 of 2024
======================================================
Shashi Ranjan Constructions Private Limited
Patna High Court CWJC No.4180 of 2024(8) dt.03-09-2024
4/15
... ... Petitioner/s
Versus
Union of India
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6831 of 2024
======================================================
M/s Shankar Traders
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6868 of 2024
======================================================
Shreeya Construction Private Limited
... ... Petitioner/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6985 of 2024
======================================================
Sunil Trade Links
... ... Petitioner/s
Versus
Union of India
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7009 of 2024
======================================================
M/S Zee Saheb
... ... Petitioner/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7052 of 2024
Patna High Court CWJC No.4180 of 2024(8) dt.03-09-2024
5/15
======================================================
Vaishnavi Buildtech Private Limited
... ... Petitioner/s
Versus
Principal Commissioner of CGST and Central Excise
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7076 of 2024
======================================================
M/s Manya Marketing
... ... Petitioner/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7286 of 2024
======================================================
M/S Dhanvantari Medico
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7360 of 2024
======================================================
M/S Dhanvantari Medico
... ... Petitioner/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7662 of 2024
======================================================
M/s Shree Jewellers
... ... Petitioner/s
Versus
The Union of India
... ... Respondent/s
======================================================
Patna High Court CWJC No.4180 of 2024(8) dt.03-09-2024
6/15
with
Civil Writ Jurisdiction Case No. 7673 of 2024
======================================================
Singh Engicon India Private Limited
... ... Petitioner/s
Versus
Union of India
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7830 of 2024
======================================================
Tata Projects Limited
... ... Petitioner/s
Versus
Union Of Inida
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9103 of 2024
======================================================
IOTAS Solutions Private Limited
... ... Petitioner/s
Versus
The Union Of India
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9108 of 2024
======================================================
M/s Alkem Laboratories Ltd
... ... Petitioner/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9128 of 2024
======================================================
Parmanand Sinha
... ... Petitioner/s
Versus
Union of India
Patna High Court CWJC No.4180 of 2024(8) dt.03-09-2024
7/15
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9205 of 2024
======================================================
Niranjan Kumar Mishra, Proprietor M/s Vikramshia Trading Company
... ... Petitioner/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9212 of 2024
======================================================
Siemens Limited
... ... Petitioner/s
Versus
Union of India
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9218 of 2024
======================================================
Pammi Devi
... ... Petitioner/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9453 of 2024
======================================================
M/s ATC Telecom Infrastructure Pvt. Ltd.
... ... Petitioner/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9527 of 2024
======================================================
M/S DPL Distributors
... ... Petitioner/s
Patna High Court CWJC No.4180 of 2024(8) dt.03-09-2024
8/15
Versus
The Union of India
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9555 of 2024
======================================================
M/S Shrinath Builders and Housing Company Private Limited
... ... Petitioner/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9585 of 2024
======================================================
M/s Barhonia Engicon Private Limited
... ... Petitioner/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9970 of 2024
======================================================
M/S Poct Services
... ... Petitioner/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 10182 of 2024
======================================================
M/S Pushpak Pharmaceuticals,
... ... Petitioner/s
Versus
The Union ofIndia
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 10981 of 2024
======================================================
M/S Schwing Stetter (India) Private Limited,
Patna High Court CWJC No.4180 of 2024(8) dt.03-09-2024
9/15
... ... Petitioner/s
Versus
Union of India
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 11216 of 2024
======================================================
M/S Classic Services,
... ... Petitioner/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 11510 of 2024
======================================================
M/s Mother India Construction Pvt. Ltd.
... ... Petitioner/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 11511 of 2024
======================================================
M/S Alkem Laboratories Ltd.
... ... Petitioner/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 11543 of 2024
======================================================
Raymond LIfestyle Limited
... ... Petitioner/s
Versus
Union of India
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 11662 of 2024
Patna High Court CWJC No.4180 of 2024(8) dt.03-09-2024
10/15
======================================================
M/s Manas
... ... Petitioner/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 11828 of 2024
======================================================
M/s. Chaurasia Enterprises
... ... Petitioner/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 11833 of 2024
======================================================
Mother India Construction Pvt. Ltd.
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 11860 of 2024
======================================================
M/s. Chaurasia Enterprises
... ... Petitioner/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 11913 of 2024
======================================================
M/s Chaurasia Enterprises
... ... Petitioner/s
Versus
The Union of India
... ... Respondent/s
======================================================
Patna High Court CWJC No.4180 of 2024(8) dt.03-09-2024
11/15
with
Civil Writ Jurisdiction Case No. 11914 of 2024
======================================================
M/s Chaurasia Enterprises
... ... Petitioner/s
Versus
The Union of India
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 12003 of 2024
======================================================
Raymond Lifestyle Limited
... ... Petitioner/s
Versus
Union of India
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 12147 of 2024
======================================================
Ranjan Kumar
... ... Petitioner/s
Versus
Union Of India
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 12172 of 2024
======================================================
Agrawal and Sons
... ... Petitioner/s
Versus
Union of India
... ... Respondent/s
======================================================
Appearance :
(In Civil Writ Jurisdiction Case No. 4180 of 2024)
For the Petitioner/s : Mr. D.V. Pathy, Advocate
Mr. Sadashiv Tiwari, Advocate
Mrs. Prachi Pallavi, Advocate
Mr. Hiresh Karan, Advocate
Mr.Bijay Kumar Gupta
For the Respondent/s : Mr.Standing Counsel 11
for UOI : Mr. Anshuman Singh, CGC
Patna High Court CWJC No.4180 of 2024(8) dt.03-09-2024
12/15
Mr. Devansh Shankar singh, Advocate
Mr. Shivaditya, Advocate
(In Civil Writ Jurisdiction Case No. 4505 of 2024)
For the Petitioner/s : Mr.Dr. Alok Kumar Sinha
For the Respondent/s : Mr. Vivek Prasad, GP-7
Mr. Sanjay Kumar, AC to GP-7
Ms. Roona, AC to GP-7
Dr. K.N. Singh, ASG
(In Civil Writ Jurisdiction Case No. 4533 of 2024)
For the Petitioner/s : Mr.Bijay Kumar Gupta
For the Respondent/s : Mr.Standing Counsel 11
(In Civil Writ Jurisdiction Case No. 5233 of 2024)
For the Petitioner/s : Mr.Sadashiv Tiwari
For the Respondent/s : Mr.Additional Solicitor General
(In Civil Writ Jurisdiction Case No. 5647 of 2024)
For the Petitioner/s : Mr.Bijay Kumar Gupta
For the Respondent/s : Mr.Standing Counsel (11)
(In Civil Writ Jurisdiction Case No. 5805 of 2024)
For the Petitioner/s : Mr.Bijay Kumar Gupta
For the Respondent/s : Mr.Standing Counsel 11
(In Civil Writ Jurisdiction Case No. 5891 of 2024)
For the Petitioner/s : Mr.Bijay Kumar Gupta
For the Respondent/s : Mr.Standing Counsel 11
(In Civil Writ Jurisdiction Case No. 6029 of 2024)
For the Petitioner/s : Mr.D.V.Pathy
For the Respondent/s : Mr.Additional Solicitor General
(In Civil Writ Jurisdiction Case No. 6150 of 2024)
For the Petitioner/s : Mr.D.V.Pathy
For the Respondent/s : Mr.Additional Solicitor General
(In Civil Writ Jurisdiction Case No. 6190 of 2024)
For the Petitioner/s : Mr.Bijay Kumar Gupta
For the Respondent/s : Mr.Standing Counsel 11
(In Civil Writ Jurisdiction Case No. 6195 of 2024)
For the Petitioner/s : Mr. Aryan Sinha
For the Respondent/s : Dr. Avinash Poddar, Advocate
Mr. Amit Kumar Singh, Advocate
(In Civil Writ Jurisdiction Case No. 6211 of 2024)
For the Petitioner/s : Mr.Sadashiv Tiwari
For the Respondent/s : Mr.Additional Solicitor General
(In Civil Writ Jurisdiction Case No. 6376 of 2024)
For the Petitioner/s : Mr. D.V.Pathy
For the Respondent/s : Mr.Additional Solicitor General
(In Civil Writ Jurisdiction Case No. 6533 of 2024)
For the Petitioner/s : Mr.D.V.Pathy
For the Respondent/s : Mr.Additional Solicitor General
(In Civil Writ Jurisdiction Case No. 6700 of 2024)
For the Petitioner/s : Mr.D.V.Pathy
For the Respondent/s : Mr.Additional Solicitor General
(In Civil Writ Jurisdiction Case No. 6831 of 2024)
For the Petitioner/s : Mr.Bijay Kumar Gupta
For the Respondent/s : Mr.Standing Counsel (11)
(In Civil Writ Jurisdiction Case No. 6868 of 2024)
For the Petitioner/s : Mr.Aman Raja
For the Respondent/s : Mr.Additional Solicitor General
(In Civil Writ Jurisdiction Case No. 6985 of 2024)
For the Petitioner/s : Mr.D.V.Pathy
For the Respondent/s : Mr.Additional Solicitor General
Patna High Court CWJC No.4180 of 2024(8) dt.03-09-2024
13/15
(In Civil Writ Jurisdiction Case No. 7009 of 2024)
For the Petitioner/s : Mr.Bijay Kumar Gupta
For the Respondent/s : Mr. Vivek Prasad, GP-7
Mr. Sanjay Kumar, AC to GP-7
Ms. Roona, AC to GP-7
Dr. K.N. Singh, ASG
(In Civil Writ Jurisdiction Case No. 7052 of 2024)
For the Petitioner/s : Mr.D.V.Pathy
For the Respondent/s : Mr.Additional Solicitor General
(In Civil Writ Jurisdiction Case No. 7076 of 2024)
For the Petitioner/s : Mr.Bijay Kumar Gupta
For the Respondent/s : Mr. Vivek Prasad, GP-7
Mr. Sanjay Kumar, AC to GP-7
Ms. Roona, AC to GP-7
Dr. K.N. Singh, ASG
(In Civil Writ Jurisdiction Case No. 7286 of 2024)
For the Petitioner/s : Mr.Bijay Kumar Gupta
For the Respondent/s : Mr. Vivek Prasad, GP-7
Mr. Sanjay Kumar, AC to GP-7
Ms. Roona, AC to GP-7
Dr. K.N. Singh, ASG
(In Civil Writ Jurisdiction Case No. 7360 of 2024)
For the Petitioner/s : Mr.Bijay Kumar Gupta
For the Respondent/s : Mr.Additional Solicitor General
(In Civil Writ Jurisdiction Case No. 7662 of 2024)
For the Petitioner/s : Mr.Bijay Kumar Gupta
For the Respondent/s : Mr.Additional Solicitor General
(In Civil Writ Jurisdiction Case No. 7673 of 2024)
For the Petitioner/s : Mr.D.V.Pathy
For the Respondent/s : Mr. Vivek Prasad, GP-7
Mr. Sanjay Kumar, AC to GP-7
Ms. Roona, AC to GP-7
Dr. K.N. Singh, ASG
(In Civil Writ Jurisdiction Case No. 7830 of 2024)
For the Petitioner/s : Mr.D.V.Pathy
For the Respondent/s : Mr.Additional Solicitor General
(In Civil Writ Jurisdiction Case No. 9103 of 2024)
For the Petitioner/s : Mr.Sunit Kumar
For the Respondent/s : Mr.Additional Solicitor General
(In Civil Writ Jurisdiction Case No. 9108 of 2024)
For the Petitioner/s : Mr.Bijay Kumar Gupta
For the Respondent/s : Mr. Vivek Prasad, GP-7
Mr. Sanjay Kumar, AC to GP-7
Ms. Roona, AC to GP-7
Dr. K.N. Singh, ASG
(In Civil Writ Jurisdiction Case No. 9128 of 2024)
For the Petitioner/s : Mr.D.V.Pathy
For the Respondent/s : Mr. Vivek Prasad, GP-7
Mr. Sanjay Kumar, AC to GP-7
Ms. Roona, AC to GP-7
Dr. K.N. Singh, ASG
(In Civil Writ Jurisdiction Case No. 9205 of 2024)
For the Petitioner/s : Mr.Aman Raja
For the Respondent/s : Mr. Vivek Prasad, GP-7
Mr. Sanjay Kumar, AC to GP-7
Ms. Roona, AC to GP-7
Dr. K.N. Singh, ASG
Patna High Court CWJC No.4180 of 2024(8) dt.03-09-2024
14/15
(In Civil Writ Jurisdiction Case No. 9212 of 2024)
For the Petitioner/s : Mr.D.V.Pathy
For the Respondent/s : Mr.Additional Solicitor General
(In Civil Writ Jurisdiction Case No. 9218 of 2024)
For the Petitioner/s : Mr.Dr. Alok Kumar Sinha
For the Respondent/s : Mr.Additional Solicitor General
(In Civil Writ Jurisdiction Case No. 9453 of 2024)
For the Petitioner/s : Mr.Brisketu Sharan Pandey, Advocate
Mr. Karan Sachdev, Advocate
For the Respondent/s : Mr. Anshuman Singh, Advocate
(In Civil Writ Jurisdiction Case No. 9527 of 2024)
For the Petitioner/s : Mr.Bijay Kumar Gupta
For the Respondent/s : Mr.Additional Solicitor General
(In Civil Writ Jurisdiction Case No. 9555 of 2024)
For the Petitioner/s : Mr.Bijay Kumar Gupta
For the Respondent/s : Mr.Additional Solicitor General
(In Civil Writ Jurisdiction Case No. 9585 of 2024)
For the Petitioner/s : Mr.Bijay Kumar Gupta, Advocate
For the Respondent/s : Dr. K.N. Singh, ASG
Mr. Raghwanand, GA11
Mr. Pratik Kumar, AC to GA-11
(In Civil Writ Jurisdiction Case No. 9970 of 2024)
For the Petitioner/s : Mr.Bijay Kumar Gupta
For the Respondent/s : Mr.Additional Solicitor General
(In Civil Writ Jurisdiction Case No. 10182 of 2024)
For the Petitioner/s : Mr.Bijay Kumar Gupta
For the Respondent/s : Mr. Vivek Prasad, GP-7
Mr. Sanjay Kumar, AC to GP-7
Ms. Roona, AC to GP-7
Dr. K.N. Singh, ASG
(In Civil Writ Jurisdiction Case No. 10981 of 2024)
For the Petitioner/s : Mr.Bijay Kumar Gupta
For the Respondent/s : Mr.Additional Solicitor General
(In Civil Writ Jurisdiction Case No. 11216 of 2024)
For the Petitioner/s : Mr.Manish Kumar
For the Respondent/s : Mr.Additional Solicitor General
(In Civil Writ Jurisdiction Case No. 11510 of 2024)
For the Petitioner/s : Mr.Bijay Kumar Gupta
For the Respondent/s : Mr.Additional Solicitor General
(In Civil Writ Jurisdiction Case No. 11511 of 2024)
For the Petitioner/s : Mr.Bijay Kumar Gupta
For the Respondent/s : Mr.Additional Solicitor General
(In Civil Writ Jurisdiction Case No. 11543 of 2024)
For the Petitioner/s : Mr.D.V.Pathy
For the Respondent/s : Mr. Vivek Prasad, GP-7
Mr. Sanjay Kumar, AC to GP-7
Ms. Roona, AC to GP-7
Dr. K.N. Singh, ASG
(In In Civil Writ Jurisdiction Case No. 11828 of 2024)
For the petitioner : Mr. Shive Kumar, Advocate
Mr. Binay Kumar, Advocate
For State : Mr. AG
(In Civil Writ Jurisdiction Case No. 11860 of 2024)
For the petitioner : Mr. Shive Kumar, Advocate
Mr. Binay Kumar, Advocate
For State : Mr. AG
(In Civil Writ Jurisdiction Case No. 11913 of 2024)
Patna High Court CWJC No.4180 of 2024(8) dt.03-09-2024
15/15
For the petitioner : Mr. Shive Kumar, Advocate
Mr. Binay Kumar, Advocate
For State : Mr. AG
(In Civil Writ Jurisdiction Case No. 11914 of 2024)
For the petitioner : Mr. Shive Kumar, Advocate
Mr. Binay Kumar, Advocate
For State : Mr. AG
======================================================
CORAM: HONOURABLE THE CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE PARTHA SARTHY
ORAL ORDER
(Per: HONOURABLE THE CHIEF JUSTICE)
8 03-09-2024Heard in part.
Post on 04.09.2024.
(K. Vinod Chandran, CJ) ( Partha Sarthy, J) Harsh/-
U