Delhi High Court - Orders
Sanghi Bros Indore Pvt Ltd. & Ors vs Kamlendra Sinh & Anr on 18 December, 2023
Bench: Yogesh Khanna, Tushar Rao Gedela
$~11
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA(OS) 19/2023
SANGHI BROS INDORE PVT LTD. & ORS.
..... Appellant
Through: Mr.Atul Shankar Mathur, Mr.Prabal
Mehortra and Mr.Umang Katariya,
Advocates.
versus
KAMLENDRA SINH & ANR.
..... Respondent
Through: Mr.Vijay K Singh, Advocate for R1.
Ms.Fareha Ahmad Khan nd
Ms.Rishika Goyal, Advocates for RC
Aggarwal HUF.
CORAM:
HON'BLE MR. JUSTICE YOGESH KHANNA
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 18.12.2023 Hon'ble Division Bench could not assemble today. List on 31.01.2024.
BY ORDER (COURT MASTER) DECEMBER 18, 2023 M This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/12/2023 at 00:40:44