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Delhi High Court - Orders

Sanghi Bros Indore Pvt Ltd. & Ors vs Kamlendra Sinh & Anr on 18 December, 2023

Bench: Yogesh Khanna, Tushar Rao Gedela

                                    $~11
                                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +    RFA(OS) 19/2023
                                         SANGHI BROS INDORE PVT LTD. & ORS.
                                                                                      ..... Appellant
                                                         Through: Mr.Atul Shankar Mathur, Mr.Prabal
                                                                  Mehortra and Mr.Umang Katariya,
                                                                  Advocates.

                                                                                      versus

                                                  KAMLENDRA SINH & ANR.
                                                                                                                                   ..... Respondent
                                                                                      Through:                 Mr.Vijay K Singh, Advocate for R1.
                                                                                                               Ms.Fareha    Ahmad        Khan   nd
                                                                                                               Ms.Rishika Goyal, Advocates for RC
                                                                                                               Aggarwal HUF.

                                                CORAM:
                                                HON'BLE MR. JUSTICE YOGESH KHANNA
                                                HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
                                                                  ORDER

% 18.12.2023 Hon'ble Division Bench could not assemble today. List on 31.01.2024.

BY ORDER (COURT MASTER) DECEMBER 18, 2023 M This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/12/2023 at 00:40:44