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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Rajasthan - Subsection

Section 22(5) in The Rajasthan Warehouses Rules, 1960

(5)All goods received for storage in the warehouse shall be measured in cubic feet (length, breadth and height) or weighed with or without container as the case may be and such weight or measure shall be taken by a licenced weigher and such weight or measure shall be duly stencilled on each container or labelled on each stack showing the date and quantity or weight or measure.