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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Uttar Pradesh - Subsection

Section 20(2)(c) in The U.P. Industrial Employment Model Standing Orders, 1991

(c)distributing or exhibiting inside the premises of the industrial establishment any newspaper, handbill, pamphlet or poster without the prior permission of the employer;