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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Goa - Subsection

Section 13(1) in The Goa Panchayat Raj Act, 1994

(1)Subject to the provisions of sub-section (1), the electoral roll of the [Legislative Assembly of the State] [Substituted by the Amendment Act 1 of 1997.] for the time being in force for such part of the ward of a Panchayat shall be deemed to be the list of voters for such Panchayat wards.