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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Goa - Subsection

Section 8(b) in The Goa Ground Water Regulation Act, 2002

(b)the holder of the registration, or permission, as the case may be, has, without a reasonable cause, failed to comply with the conditions subject to which the registration or permission had been granted or contravened any provisions of this Act or the rules made thereunder; or