Section 92 in The Rules of Procedure and Conduct of Business in Rajasthan Legislative Assembly, 1959
92. Special provision for removal of private member's Bill from Register of Bills.
- A private member's Bill pending before the House shall also be removed from the Register of Bills pending in the House in case-(a)the member in charge cease to be a member of the House;(b)the member in charge is appointed a Minister.(g)Authentication of Bills
