Supreme Court - Daily Orders
Uttar Pradesh State Power Sector ... vs Dewan Housing Finance Corporation ... on 2 September, 2022
Bench: Ajay Rastogi, B.V. Nagarathna
1
ITEM NO.5 COURT NO.9 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL NO(S). 2396/2022
UTTAR PRADESH STATE POWER SECTOR EMPLOYEES TRUST APPELLANT(S)
VERSUS
DEWAN HOUSING FINANCE CORPORATION LIMITED & ANR. RESPONDENT(S)
(FOR ADMISSION and IA No.44158/2022-STAY APPLICATION and IA
No.51892/2022-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES )
WITH
C.A. No. 2402/2022 (XVII)
(FOR ADMISSION and IA No.44247/2022-STAY APPLICATION and IA
No.51887/2022-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 02-09-2022 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE AJAY RASTOGI
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
For Appellant(s) Mr. Maninder Singh, Sr. Adv.
Mr. Sajan Poovayya, Sr. Adv.
Mr. Divyam Agarwal, AOR
Mr. Varghese Thomas, Adv.
Mr. Akshat Jain, Adv.
Ms. Pallavi Kumar, Adv.
Ms. M. Ashraf, Adv.
For Respondent(s) Mr. Ashish Bhan, Adv.
Mr. Ketan Gaur, Adv.
Mr. Aayush Mitruka, Adv.
Ms. Chitra Rentala, Adv.
Signature Not Verified
Mr. Mohit Rohatgi, Adv.
Ms. Lish Mishra, Adv.
Digitally signed by
POOJA SHARMA
Date: 2022.09.03
13:39:07 IST
Reason: Mr. Jasmeet Singh, AOR
Mr. Pushpinder Singh Bhadoria, dv.
M/S. Cyril Amarchand Mangaldas, AOR
2
UPON hearing the counsel the Court made the following
O R D E R
Issue notice on the appeal(s) as well as on interim relief. Mr. Jasmeet Singh, AOR and M/s Cyril Amarchand Mangaldas, AOR, appearing on caveat on behalf of respondent nos. 1 and 2 respectively, accepts notice on behalf of the said respondents. Respondents are at liberty to file counter affidavit, if so advised.
List on 21.10.2022.
(POOJA SHARMA) (MONIKA DEY) COURT MASTER (SH) COURT MASTER (NSH)