Section 1 in The West Bengal Primary Education Act, 1973
1. Short title, extent and commencement.
(1)This Act may be called the West Bengal Primary Education Act, 1973.(2)It extends to the whole of West Bengal.(3)It shall come into force in such areas and on such dates as the State Government may, by notification, appoint and different dates may be appointed for different areas or for different provisions of this Act.
