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[Cites 0, Cited by 1] [Section 136D] [Entire Act]

State of Tamilnadu - Subsection

Section 136D(10) in The Tamil Nadu Co-Operative Societies Act, 1983

(10)The Government or the Registrar shall have no powers to direct any short-term co-operative credit structure society to contribute to any fund other than those required for improving its net worth or own funds.