Section 556 in Rules under the United Provinces Excise Act, 1910
556. Definition.
- In these rules unless there is anything repugnant in the subject or context,-(a)'Act' means the U.P. Excise Act, 1910;(b)'Form' means a form appended to these rules;(c)'Tree' means Tar or Khajur tari capable yielding tari;(d)'Premises' means licensed premises.
