Section 116(2)(b) in Government of India Act, 1935

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Union of India - Subsection

Section 116(2)(b) in Government of India Act, 1935

(b)such proportion, not exceeding one half, of the members of its governing body as the Act may prescribe, are British subjects domiciled in India or, if the Act so provides, are either British subjects domiciled in India or subjects of a Federated State ; and

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Union of India - Subsection

Section 116(2)(b) in Government of India Act, 1935