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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 27(2)(e) in The Jammu and Kashmir Electricity Act, 2010

(e)be responsible for carrying out real time operations of Grid control and despatch of electricity within the State through secure and economic operation of the State Grid in accordance with the Grid Standards and the State Grid Code.