Section 52 in Jammu and Kashmir Shops and Establishments Act, 1966
52. Every employee to be furnished with service card
Every employee in an establishment shall be furnished by his employer with a service card in such form as may be prescribed.[52A. Interval for rest No employee, in any establishment shall be required or allowed to work in such establishment for more thin five hours continuously in any day unless he has had an interval for rest of at least half an hour:Provided that no young person or woman shall be required or allowed to work for more than three hours continuously unless such person or woman has had an interval for rest of at least half an hour.][Section 52A inserted by Act XVII of 1968.]
