Kerala High Court
Dr.Alphy Joseph vs The State Of Kerala on 30 October, 2014
Author: A.Muhamed Mustaque
Bench: A.Muhamed Mustaque
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
THURSDAY, THE 30TH DAY OF OCTOBER 2014/8TH KARTHIKA, 1936
WP(C).No. 8292 of 2010 (J)
------------------------------------
PETITIONER(S):
-----------------------
1. DR.ALPHY JOSEPH,
IIIRD YEAR MDS STUDENT, DEPARTMENT OF PERIODONTICS,
GOVERNMENT DENTAL COLLEGE, TRIVANDRUM.
2. DR.KRISHNAKUMAR K.,
1ST YEAR MDS STUDENT, DEPARTMENT OF ORTHODONTICS,
GOVERNMENT DENTAL COLLEGE, TRIVANDRUM.
3. DR.BIMAL KRISHNA, 1ST YEAR MDS STUDENT,
DEPARTMENT OF ORAL MEDICINE,
GOVERNMENT DENTAL COLLEGE, TRIVANDRUM.
4. DR.RASHEENA, 1ST YEAR MDS STUDENT,
DEPARTMENT OF ORAL MEDICINE,
GOVERNMENT DENTAL COLLEGE, TRIVANDRUM.
5. DR.BEENA JOHN, IIIRD YEAR MDS STUDENT,
DEPARTMENT OF CONSERVATIVE DENTISTRY,
GOVERNMENT DENTAL COLLEGE, TRIVANDRUM.
6. DR.SUNIL KUMAR, IST MDS STUDENT,
DEPARTMENT OF PROSTHODONTICS,
GOVERNMENT DENTAL COLLEGE, TRIVANDRUM.
7. DR.ARUNDAS, IST MDS STUDENT,
DEPARTMENT OF CONSERVATIVE DENTISTRY,
GOVERNMENT DENTAL COLLEGE, TRIVANDRUM.
8. DR.AJITHKUMAR, IST MDS STUDENT,
DEPARTMENT OF PERIODONTICS,
GOVERNMENT DENTAL COLLEGE, TRIVANDRUM.
BY ADV. SRI.P.K.MANOJKUMAR
RESPONDENT(S):
------------------------
1. THE STATE OF KERALA, REPRESENTED
BY THE SECRETARY TO GOVERNMENT,
HEALTH AND FAMILY WELFARE DEPARTMENT,
GOVERNMENT SECRETARIAT,THIRUVANANTHAPURAM.
Msv/
-2-
-2-
WP(C).No. 8292 of 2010 (J)
--------------------------------------
2. THE DIRECTOR OF MEDICAL EDUCATION,
DIRECTORATE OF MEDICAL EDUCATION,
THIRUVANANTHAPURAM.
3. THE PRINCIPAL, GOVERNMENT DENTAL
COLLEGE, THIRUVANANTHAPURAM.
4. THE PRINCIPAL, GOVERNMENT DENTAL
COLLEGE, CALICUT.
* ADDL. R5 TO R12 IMPLEADED.
5. DR.SANTHOSH PRASANTH, SECOND YEAR MDS STUDENT
(PEDODONTICS), GOVERNMENT DENTAL COLLEGE,
CALICUT.
6. DR.ANOOP JINS JOSE, SECOND YEAR MDS STUDENT
(ORAL AND MAXILLOFACIAL SURGERY),
GOVERNMENT DENTAL COLLEGE,
CALICUT.
7. DR.PHILIP E.KOLADY,SECOND YEAR MDS STUDENT
(ORAL PATHOLOGY), GOVERNMENT DENTAL COLLEGE,
THIRUVANANTHAPURAM.
8. DR.PRAVEEN JOSE, FIRST YEAR MDS STUDENT
(PROSTHODONTICS), GOVERNMENT DENTAL COLLEGE,
KOTTAYAM.
9. DR.ANKIT SHARMA, FIRST YEAR MDS STUDENT
(PROSTHODONTICS), GOVERNMENT DENTAL COLLEGE,
KOTTAYAM.
10. DR.SOUMYA NARAYANI, SECOND YEAR MDS STUDENT
(ORTHODONTICS), GOVERNMENT DENTAL COLLEGE,
CALICUT.
11. DR.CHANDRABABU K., SECOND YEAR MDS STUDENT
(CONSERVATIVE DENTISTRY), GOVERNMENT DENTAL COLLEGE,
CALICUT.
12. DR.ARUN R., SECOND YEAR MDS STUDENT
(PERIODONTICS), GOVERNMENT DENTAL COLLEGE,
CALICUT.
ARE IMPLEADED AS PER ORDER DTD.27.4.2010 IN IA.5629/2010.
R1-R4 BY SENIOR GOVERNMENT PLEADER SRI.MOHAMMED SHAFI.M
ADDL.R5 TO R12 BY ADV. SRI.PAULY MATHEW MURICKEN
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
30-10-2014, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
msv/
A.MUHAMED MUSTAQUE, J.
*****************************************************
W.P.(C) No.8292 of 2010
*****************************************************
Dated this the 30th day of October, 2014
JUDGMENT
Learned counsel for the petitioners submits that the matter has become infructuous.
Accordingly,the writ petition is dismissed as infructuous.
Sd/-
A.MUHAMED MUSTAQUE, JUDGE ln