Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 29] [Entire Act] State of Jammu-Kashmir - Subsection Section 29(2) in Jammu and Kashmir Co-Operative Societies Act, 1989 (2)The term of office of the Committee shall be three years.
