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[Cites 0, Cited by 0] [Section 65AA] [Entire Act]

State of Rajasthan - Subsection

Section 65AA(11) in Rajasthan Factories Rules, 1951

(11)Combustible substances not to drip on electrical heaters or burners flame.— Effective arrangements shall be provided in every oven or drier to prevent dripping of combustible substances on electric heaters or burner flame used for heating.