Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Tripura - Subsection Section 6(vii) in Tripura Board of Secondary Education Act, 1973 (vii)to cause an inspection, to be made by such person or persons as the Board may nominate, of an unrecognised institution applying for recognition ;
