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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(xiii) in Uttar Pradesh Rajarshi Tandon Open University Act, 1999

(xiii)to recognize examinations of or periods of stud, whether in full or part, at other universities, institutions or other places of higher learning as equivalent to examination or periods of study in the University, and to withdraw such recognition at any time;