Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Maharashtra - Subsection

Section 7(3) in The Maharashtra Public Records Act, 2005

(3)The records officer may seek assistance from any Government officer or any other person for the purposes of recovery or restoration of the public records and such officer or person shall render all assistance to the records officer.