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[Cites 0, Cited by 0] [Section 2(3)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(3)(e) in The Navy (Pay And Allowances) Regulations, 1966

(e)Officers in Civil employ who do not draw Indian Navy rates of pay-the pay and allowances of these officers shall be governed by special orders issued by the Central Government on the subject.