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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(27) in The Gujarat Agricultural Lands Ceiling Act, 1960

(27)"small holder" means an agriculturist cultivating less than [one-sixteenth] [This word was substituted for the words 'one eighth,' by Gujarat 2 of 1974, Section 4 (9).] of the ceiling area and who earns his livelihood principally by agriculture or by agricultural labour;