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Mysore Sales International Ltd. Etc. vs The Deputy Commissioner Of Income Tax ... on 25 April, 2016

Bench: Chief Justice, R. Banumathi, Uday Umesh Lalit

     ITEM NO.3                            COURT NO.1                  SECTION IIIA

                               S U P R E M E C O U R T O F          I N D I A
                                       RECORD OF PROCEEDINGS

     I.A. 4/2015 in Civil Appeal               No(s).   2169/2007

     MYSORE SALES INTERNATIONAL LTD. & ANR.                         Appellant(s)

                                                  VERSUS

     THE DEPUTY COMMISSIONER OF I.T. & ORS.                             Respondent(s)

     (for early hearing and office report)

     WITH

     I.A. No. 3 in C.A. No. 2168/2007
     (With appln.(s) for early hearing and Office Report)


     Date : 25/04/2016 This application was called on for hearing today.

     CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE MRS. JUSTICE R. BANUMATHI
                         HON'BLE MR. JUSTICE UDAY UMESH LALIT

     For Appellant(s)                Mr. P.R.Kovilian, Adv.
                                     Dr. Nanda Kishore,Adv.

                                     Mr. V. N. Raghupathy,Adv.

     For Respondent(s)              Mr.   Pritish Kapoor, Adv.
                                    Ms.   Niranjana Singh, Adv.
                                    MS.   Gargi Khanna, Adv.
                                    Mr.   B. V. Balaram Das,Adv.


                          UPON hearing the counsel the Court made the following
                                             O R D E R

Heard.

I.A. No. 3 and 4 of 2015 are allowed.

Hearing of appeal be expedited.

(Shashi Sareen) 17:16:25 IST Reason: (Veena Khera) AR-cum-PS Court Master