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[Cites 0, Cited by 0] [Section 98] [Entire Act]

State of Karnataka - Subsection

Section 98(2) in Karnataka Agricultural Produce Marketing Act 1966

(2)A market committee may give initial financial assistance by way of loan without interest to a [Mandal Panchayat] [Substituted by Act 35 of 1986 w.e.f.17.6.1986] entrusted with powers and duties under section 97 repayable at such times and in such instalment as may be agreed upon between the market committee and the [Mandal Panchayat] [Substituted by Act 35 of 1986 w.e.f.17.6.1986].