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Bengal Presidency - Section

Section 85 in The Calcutta Port Rules, 1943

85. Clearance area for sea-going vessels.

- The navigable channel between the Lower College Sand Buoy and the Upper Panchpara Flat Buoy and between the Fort Gloster Flat Buoy and the southern boundary pillars of the Port of Calcutta shall, at all times, be kept clear for the manoeuvring of sea-going vessels.Boats may lie ashore on the right bank in Garden Reach but they shall not place or have, any anchors or mooring tackle in the stream.